Citation : 2021 Latest Caselaw 2394 Raj/2
Judgement Date : 9 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
8533/2021
Bhopalnath @ Omnath S/o Kushalnath
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Deepak Pareek, through VC For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)
Judgment / Order
09/06/2021
List this matter in the month of July, 2021.
(PANKAJ BHANDARI (V.J.)),J
NIKHIL KR. YADAV /18
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