Sunil Kumar Soni S/O Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 2393 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     8714/2021

                                    Sunil Kumar Soni S/o Shri Bhagirath Prasad Soni
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pranjal Singh, through VC For Complainant(s) : Mr. Kawal Singh Loha, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

List this matter in the month of July, 2021.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /20

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