Mohammad Ameen Son Of Mohammad ... vs State Of Rajasthan
2021 Latest Caselaw 2391 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  8953/2021

                                   Mohammad Ameen Son Of Mohammad Shabir
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Subhash Chand Khandelwal through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

List this matter in the month of July 2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /22

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