Ashok Kumar @ Rahul S/O Shri Devraj vs State Of Rajasthan
2021 Latest Caselaw 2381 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                                  8816/2021

                                   Ashok Kumar @ Rahul S/o Shri Devraj
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Its P.p.
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

Counsel for the petitioner did not join the video conferencing

despite service.

List this matter in the month of July 2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /25

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