Bhanwar Lal S/O Shri Ramniwas vs State Of Rajasthan
2021 Latest Caselaw 2375 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    7373/2021

                                    Bhanwar Lal S/o Shri Ramniwas
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Govind Lal Choudhary, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

Counsel for the petitioner is directed to furnish the copy of

the acquittal order in Criminal Case No. 604/2018.

List on 10.06.2021.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /3

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