Citation : 2021 Latest Caselaw 9977 Raj
Judgement Date : 2 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8290/2021
1. Mohan Singh S/o Dule Singh, Aged About 36 Years, By Caste Rajput, R/o Village Basada, Tehsil Nathdwara, Dist. Rajsamand, Rajasthan.
2. Dule Singh S/o Sohan Singh, Aged About 90 Years, By Caste Rajput, R/o Village Basada, Tehsil Nathdwara, Dist. Rajsamand, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through District Collector, Rajsamand.
2. The Assistant Engineer, Public Works Department, Nathdwara, Dist. Rajsamand.
3. The Development Officer, Panchayat Samiti Khamnor, Dist. Rajsamand.
4. The Sarpanch, Gram Panchayat, Gunjol, Tehsil Nathdwara, Dist. Rajsamand, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Lakshay Singh Udawat (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
02/07/2021
This writ petition has been filed by the petitioners with a
grievance that the respondents are laying sewerage pipeline in
the khatedari land of the petitioners without acquiring the land or
without following due process of law.
Learned counsel for the petitioner has submitted that though
the petitioners represented before the authority concerned by way
of a written representation requesting them not to lay sewerage
(2 of 2) [CW-8290/2021]
pipeline in the khatedari land of the petitioners but the
respondents are bent upon to lay the said sewerage pipeline
illegally.
Having heard the learned counsel for the petitioners and
after going through the material available on record, this Court
deems it appropriate to dispose of this writ petition with liberty to
the petitioners to file a fresh representation before the Tehsildar,
Nathdwara raising their grievances. If any such representation is
filed by the petitioners, it is expected that the Tehsildar,
Nathdwara shall consider and decide the same expeditiously,
preferably within three days from the date of filing of the
representation.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
113-mohit/-
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