Bal Kanwar vs Authorized Officer, Punjab ...
2021 Latest Caselaw 9973 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4923/2021

Bal Kanwar W/o Mithu Singh Shekhawat, Aged About 60 Years, R/o B-432, Shastri Nagar, Bhilwara (Raj.).

----Petitioner Versus Authorized Officer, Punjab National Bank, Circle Shastra Center, Third Floor, Lic Building, Sub City Center, Reti Stand, Udaipur (Raj.).

----Respondent

For Petitioner : Mr. Lokesh Mathur (through VC) For Respondent : Mr. Dhanesh Saraswat (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment

01/07/2021

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

33-akash/-

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