Omprakash Narsinghbhai Padhiar vs State Of Rajasthan
2021 Latest Caselaw 9966 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7621/2021

Omprakash Narsinghbhai Padhiar

----Petitioner Versus State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Ms. Deepika Purohit (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Issue notice. Issue notice of stay application as well,

returnable within four weeks.

(VIJAY BISHNOI),J

58-msrathore/-

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