Jivla vs Arjun Singh Patl
2021 Latest Caselaw 9965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2354/2019

Jivla

----Appellant Versus Arjun Singh Patl

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Himanshu Pareek, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/07/2021

List after four weeks along with SB CMA No.2995/2019.

(MANOJ KUMAR GARG),J 23-Samvedana/-

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