Liluram vs State Election Commission, ...
2021 Latest Caselaw 9957 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7642/2021

Liluram

----Petitioner Versus State Election Commission, Rajasthan, Jaipur

----Respondent

For Petitioner(s) : Mr. Moti Singh (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

List tomorrow i.e. 2.7.2021.

(VIJAY BISHNOI),J

134-msrathore/-

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