Virendra Singh S/O Shri Surendra ... vs State Of Rajasthan
2021 Latest Caselaw 3338 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             6756/2021

                                    Virendra Singh S/o Shri Surendra Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/07/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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