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Manish Aggarwal S/O Shri Dinesh ... vs State Of Rajasthan
2021 Latest Caselaw 3334 Raj/2

Citation : 2021 Latest Caselaw 3334 Raj/2
Judgement Date : 30 July, 2021

Rajasthan High Court
Manish Aggarwal S/O Shri Dinesh ... vs State Of Rajasthan on 30 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 10190/2021

                                   Manish Aggarwal S/o Shri Dinesh Kumar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vivek Raj Singh Bajwa assisted by Mr. Siddarth Bapna and Mr. Vaibhav Nain present in the Court For Respondent(s) : Mr. Vibhuti Bhushan Sharma, AAG through VC Mr. Prakhar Gupta present in the Court Mr. Padam Singh Gurjar present in the Court Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/07/2021

Arguments heard.

Judgment reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA/13

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