Jai Singh @ Maniram S/O Ramavtara vs State Of Rajasthan
2021 Latest Caselaw 3310 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11334/2021

                                    Jai Singh @ Maniram S/o Ramavtara
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 12100/2021 Krishan S/o Ramotar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Gajanand Yadav For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/07/2021

Matter is still at the stage of investigation.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /29-30

Powered by TCPDF (www.tcpdf.org)