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Naresh S/O Shri Ramji Lal vs State Of Rajasthan
2021 Latest Caselaw 3307 Raj/2

Citation : 2021 Latest Caselaw 3307 Raj/2
Judgement Date : 29 July, 2021

Rajasthan High Court
Naresh S/O Shri Ramji Lal vs State Of Rajasthan on 29 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    11458/2021

                                    Naresh S/o Shri Ramji Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mahrendra Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/07/2021

Counsel for the petitioner is directed to file the charge-sheet.

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /62

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