Ramkishan S/O Kaluram vs State Of Rajasthan
2021 Latest Caselaw 3278 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10387/2021

                                   Ramkishan S/o Kaluram
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Teeka Ram Meena present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List this matter on 05.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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