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Vishnu Kumar Son Of Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 3175 Raj/2

Citation : 2021 Latest Caselaw 3175 Raj/2
Judgement Date : 26 July, 2021

Rajasthan High Court
Vishnu Kumar Son Of Shri ... vs The State Of Rajasthan on 26 July, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9031/2021

                                    Vishnu Kumar Son Of Shri Ramchandra
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Pawan Kumar Verma, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

Counsel for the petitioner did not connect properly,

through VC.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /4

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