Smt. Rukmani W/O Suyalal vs State Of Rajasthan
2021 Latest Caselaw 3172 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9339/2021

                                    Smt. Rukmani W/o Suyalal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma For Complainant(s) : Mr. Mukesh Pal Jadoun For State : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

List in the next week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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