Govind Sen @ Monu S/O Shri Mahaveer ... vs State Of Rajasthan
2021 Latest Caselaw 3170 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9350/2021

                                    Govind Sen @ Monu S/o Shri Mahaveer Prasad
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Samarth Sharma, through VC For State : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/07/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11

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