Mohammad Sakir S/O Muslim vs State Of Rajasthan
2021 Latest Caselaw 3101 Raj/2

Citation : 2021 Latest Caselaw 3101 Raj/2
Judgement Date : 23 July, 2021

Rajasthan High Court

Mohammad Sakir S/O Muslim vs State Of Rajasthan on 23 July, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11083/2021

                                   Mohammad Sakir S/o Muslim
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 11166/2021 Laxman S/o Santram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 11842/2021 Mohd. Khalid @ Imran S/o Babu Khan

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Arvind Sharma through VC Mr. Umesh Kumar Sharma present in the Court Mr. Umesh Vyas present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Time is sought on behalf of the counsel for the petitioners.

List these matters after two weeks.

(PANKAJ BHANDARI),J ARTI SHARMA /8-10