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Hitaksha Gautam Son Of Chanchal ... vs State Of Rajasthan
2021 Latest Caselaw 3087 Raj/2

Citation : 2021 Latest Caselaw 3087 Raj/2
Judgement Date : 22 July, 2021

Rajasthan High Court
Hitaksha Gautam Son Of Chanchal ... vs State Of Rajasthan on 22 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8793/2021

                                    Hitaksha Gautam Son Of Chanchal Gautam
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

List on 28.07.2021.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /103

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