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Virendra Singh S/O Mahendra Singh vs State Of Rajasthan
2021 Latest Caselaw 3072 Raj/2

Citation : 2021 Latest Caselaw 3072 Raj/2
Judgement Date : 22 July, 2021

Rajasthan High Court
Virendra Singh S/O Mahendra Singh vs State Of Rajasthan on 22 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11388/2021

                                   Virendra Singh S/o Mahendra Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Amit Dadhich through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

Call for the case diary.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /69

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