Bablu Prajapat S/O Sitaram vs State Of Rajasthan
2021 Latest Caselaw 3063 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                11295/2021

Bablu Prajapat S/o Sitaram, Resident Of Tulsef, Police Station
Shyopur Dehat, Distt. Shyopur, Madhya Pradesh (At Present
Confined At District Jail, Sawai Madhopur.)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through P.p.
                                                                  ----Respondent

For Petitioner(s) : Mr. Umesh Dixit present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.247/2019 was registered at Police Station Mantown,

Sawai Madhopur for offence under Sections 420, 467, 468 & 471

I.P.C. and Sections 3, 4& 6(1) of Chit Fund Act.

3. It is contended by counsel for the petitioner that petitioner

was only a representative. Main accused has been given benefit of

bail.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-11295/2021]

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /63

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