Jagdish S/O Prabhulal vs State Of Rajasthan
2021 Latest Caselaw 3017 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             3867/2021

                                   Jagdish S/o Prabhulal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam S Khan for Mr. Girish Khandelwal present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/07/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

Powered by TCPDF (www.tcpdf.org)