Geeta Devi W/O Malaram vs State Of Rajasthan
2021 Latest Caselaw 2970 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10565/2021

                                    Geeta Devi W/o Malaram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singodiya, through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/07/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /48

Powered by TCPDF (www.tcpdf.org)