Rajveer Singh Son Of Radheyshyam vs State Of Rajasthan
2021 Latest Caselaw 2947 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 649/2021

                                   Rajveer Singh Son Of Radheyshyam
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr.Rajesh Kumar Sharma For Respondent(s) : Mr.Pankaj Agarwal, PP

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

Office is directed to issue fresh requisition for report under

Sec. 15 of the Juvenile Justice Act.

Registry is directed to call for the explanation from the

Juvenile Justice Board regarding compliance of order dated

28.6.2021.

List this case on 29.7.2021.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /44

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