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Raghunath S/O Shri Ramkaran B/C ... vs State Of Rajasthan Through Pp
2021 Latest Caselaw 2944 Raj/2

Citation : 2021 Latest Caselaw 2944 Raj/2
Judgement Date : 14 July, 2021

Rajasthan High Court
Raghunath S/O Shri Ramkaran B/C ... vs State Of Rajasthan Through Pp on 14 July, 2021
Bench: Goverdhan Bardhar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Criminal Appeal No. 82/2019

                                   Raghunath S/o Shri Ramkaran B/c Gurjar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr.Bharat Yadav, through VC For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

14/07/2021

List this case after four weeks as prayed.

(GOVERDHAN BARDHAR),J

SANDEEP RAWAT /43

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