Citation : 2021 Latest Caselaw 2910 Raj/2
Judgement Date : 14 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 349/2020
1. Girija Yadav, D/o Shri Ramniwas Yadav, Aged About 23
Years, Resident Of Village Nenasya, Post Lasadiya, Th.
Faagi, Jaipur (Raj.)
2. Mamta Kumari Sharma, D/o Shri Balu Ram Sharma,
Resident Of Village Sagrev, Th. Raipur, Bhilwara (Raj.)
3. Pinki Kumari Ahir, D/o Shri Bhagwan Lal, Resident Of
Village Peepli Dodiyan, Rajsamand (Raj.)
4. Asha Meena, D/o Shri Ram Prasad Meena, Resident Of
Village/post Bharni, Th. Tonk, Tonk (Raj.)
5. Anita Yadav, D/o Ramprasad Yadav, Resident Of Yadavo Ki
Dhani, Banediya Pachewar, Malpura, Tonk (Raj.)
6. Kanta Gwaria, D/o Shri Ramlal Gwaria, Resident Of Village
Bithoda, Th. Marwad Junction, Pali (Raj.)
7. Parvati Meena, D/o Nagar Mal Meena, Resident Of Village
Alfasar, Th. Fatehpur, Sikar (Raj.)
8. Dimple Purbia, D/o Shri Onkar Purbia, Resident Of
Village/post Peepli Acharyan, Th. Kaankroli, Th. Kankroli,
Rajsamand (Raj.)
9. Anjana Kumari, D/o Shri Randheer Singh, Resident Of
Village Seethal, Th. Udayapurvati, Jhunjhunu (Raj.)
10. Monika Suthar, D/o Shri Ambalal Suthar, Resident Of
Village Nandoli, Post Imdi, Rajsamand (Raj.)
11. Reena Kumari Kumawat, D/o Shri Chaturbhuj Kumawat,
Resident Of Village Emdi, Post Kaankroli, Rajsamand
(Raj.)
12. Deepika Prajapat, D/o Shri Govind Prajapat, Resident Of
Kumharo Ka Mohalla Kothariya, Th. Nathdwara,
Rajsamand (Raj.)
13. Payal Kumari Regar, D/o Rodi Lal Regar, Resident Of
Village Bhamasah Colony, Khamnoor, Rajsamand (Raj.)
14. Dhanwati Kumari Hadat, D/o Shri Kanji Hadat,
Village/post Jhothari, Th. Jhothari, Dungarpur (Raj.)
15. Soniya, D/o Shri Mahipal, Resident Of Village Nuniya,
Gothra, Th. Chidawa, Jhunjhunu (Raj.)
----Appellants
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Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
And Health, Government Of Rajasthan, Secretariate
Jaipur.
2. Director, Medical And Health Services, Government Of
Rajasthan, Tilak Marg, Jaipur (Raj.).
3. Superintendant Of Anm Nursing Training Centre, Tonk
(Raj.)
4. Superintendant Of Anm Nursing Training Centre,
Rajsamand (Raj.)
5. Registrar, Nursing Council, Sardar Patel Marg, C-Scheme,
Jaipur (Raj.)
6. Sangita Choudhary D/o Shri Ramesh Chand Choudhary,
Aged About 22 Years, Resident Of Vikas Vihar Colony,
Back Side Of Sbi Bank, Tonk (Raj.)
7. Pooja Meena D/o Shri Shyoraj Meena, Aged About 23
Years, Resident Of Village Chatarpura, Th. Post Uniyara,
Tonk (Raj.)
8. Nirmal Meena D/o Shri Kanwar Pal Meena, Aged About 24
Years, Resident Of Village Chatarpura Post Th. Uniyara,
Tonk (Raj.)
9. Kali Meena D/o Shri Laddu Lal Meena, Resident Of Village
Nawabpura Post Mehandwas Th. Tonk, Tonk (Raj.)
10. Santosh Saini D/o Shri Narayan Saini, Aged About 28
Years, Resident Of Civil Line, Near Shiv Mandir, Tonk
(Raj.)
11. Manisha Choudhary D/o Shri Ramniwas Choudhary, Aged
About 24 Years, Resident Of Vill. Saroli, Post Juniya, Th.
Duni, Tonk (Raj.)
12. Reena Meena, D/o Bharat Lal Meena, Aged About 23
Years, Resident Of Village Gafurpura, Post Pachaala, Th.
Uniyara, Tonk (Raj.)
13. Sonu Puri, D/o Shri Mohan Lal Puri, Aged About 25 Years,
Resident Of Village Banthali, Post Banthali, Th. Duni, Tonk
(Raj.)
14. Rinku Sharma, D/o Shri Bansidhar Sharma, Aged About
23 Years, Resident Of Village Post Bawdi (Soda), Th.
Malpura, Tonk (Raj.)
15. Lali Gurjar, D/o Shri Ladu Ram Gurjar, Aged About 23
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Years, Resident Of Unda Guwada, Mohalla Awaa, Th.
Duni, Tonk (Raj.)
16. Sita Devi Yadav, D/o Shri Satyanarayan Yadav, Resident
Of Village Nenasya, Post Lasadiya, Fagi, Jaipur (Raj.)
17. Sampat Yadav, D/o Sharwan Lal Yadav, Resident Of
Village/post Mehta Ki Dhani Nimeda, Fagi, Jaipur (Raj.)
18. Mamta Choudhary, D/o Sumer Singh, Resident Of Village
Pabana, Th. Nawalgadh, Jhunjhunu (Raj.)
19. Payal Tank, D/o Shri Devilal Tank, Resident Of Near Bus
Stop Molela, Rajsamand (Raj.)
20. Sunita Kumari, D/o Shri Sultan Singh Godara, Resident Of
Ajitpura, Th. Ramgadh Shekhawati, Sikar (Raj.)
21. Jitendra Kanwar, D/o Shri Ram Singh Panwar, Aged About
22 Years, Resident Of Village And Post Nagar Fort, Th.
Duni, Distt. Tonk (Raj.)
22. Heena Paliwal, D/o Shri Rakesh Paliwal, Resident Of
Village Post Mehandwas, Tonk (Raj.)
23. Priyanka Jat, D/o Shri Ranglal Jat, Resident Of Village
Bhojpura, Post Fuleta, Th. Uniyara, Distt. Tonk (Raj.)
24. Priya Chandel, D/o Shri Ramdayal Chandel, Aged About
22 Years, Resident Of Village And Post, Nagar, Th. Piplu,
Distt. Tonk (Raj.)
25. Haya Khan, D/o Hamid Saeed Khan, Resident Of Moti
Bagh Road, Baga Beda, Tonk (Raj.)
26. Bharti Phulwaria, D/o Shri Ramesh Chand, Resident Of
Ward No. 29, Santosh Nagar, Annapurna Doongri,
Bamboor Road, Tonk (Raj.)
27. Asha Yadav, D/o Shri Shivji Lal Yadav, Resident Of Village
Arniya Neel, Post Mehandwas, Distt. Tonk (Raj.)
----Respondents
For Appellant(s) : Mr. Ram Pratap Saini For Respondent(s) :
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HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA
Order
14/07/2021
Learned counsel for the appellants submits that the
controversy involved in the present appeal stands already covered
by the judgment of Division Bench in D.B Special Appeal Writ No.
252/2019 dated 24.04.2020 passed by the Principal Seat of this
Court at Jodhpur whereby the special appeal preferred by the
State of Rajasthan against the judgment dated 07.05.2018 passed
by the learned Single Judge was allowed and the similar writ
petition was dismissed.
Therefore, the instant special appeal preferred by the
appellants-Girija Yadav and others is also dismissed in terms of
the order passed by Principal Seat at Jodhpur in D.B Special
Appeal Writ No. 252/2019.
(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ
FAHEEM AHMAD /N. Gandhi1
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