Citation : 2021 Latest Caselaw 2908 Raj/2
Judgement Date : 13 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
10932/2021
Suresh Nath S/o Bhanwar Nath
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Jai Kishan Yogi present in the Court For Complainant(s) : Mr. Dharmendra Jain present in the Court For State : Mr. M.K. Sheoran, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
13/07/2021
Call for the case diary.
List this matter after one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /71
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!