Aslam S/O Shafik Ahmed vs State Of Rajasthan
2021 Latest Caselaw 2902 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9872/2021

                                   Aslam S/o Shafik Ahmed
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Syed Shahid Hasan present in the Court For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2021

List this matter on 20.07.2021.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /98

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