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Madhu Chaudhary vs State Of Raj And Ors
2021 Latest Caselaw 2846 Raj/2

Citation : 2021 Latest Caselaw 2846 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Madhu Chaudhary vs State Of Raj And Ors on 12 July, 2021
Bench: Sangeet Lodha, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 1706/2017

                                   Madhu Chaudhary
                                                                                                         ----Appellant
                                                                          Versus
                                   State Of Raj And Ors
                                                                                                       ----Respondent

For Appellant(s) : Mr.Tanveer Ahmed, through V.C. For Respondent(s) : Mr.Bharat Saini, & Dr.Ganesh Parihar, AAG

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

List the matter in the next week as prayed.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

sandeep/anand-44

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