Mukesh Kumar S/O Shyam Bihari vs State Of Rajasthan
2021 Latest Caselaw 2832 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                    1271/2021

                                    Mukesh Kumar S/o Shyam Bihari, R/o Gram Dobra Ps Khanpur
                                    Dist. Jhalawar Raj. (At Present In Dist. Jail Jhalawar)
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shyam Bihari Gautam, through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

Counsel for the petitioner does not want to press this bail

application.

Accordingly, the same is dismissed as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

Powered by TCPDF (www.tcpdf.org)