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Chhittar S/O Satyanarayan vs State Of Rajasthan
2021 Latest Caselaw 2830 Raj/2

Citation : 2021 Latest Caselaw 2830 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Chhittar S/O Satyanarayan vs State Of Rajasthan on 12 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                                  8677/2021

                                   Chhittar S/o Satyanarayan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rohit Khandelwal present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /129

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