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Krishnalal Son Of Shri Nandlal vs Anil Singh Chaudhary Son Of Shri ...
2021 Latest Caselaw 2825 Raj/2

Citation : 2021 Latest Caselaw 2825 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Krishnalal Son Of Shri Nandlal vs Anil Singh Chaudhary Son Of Shri ... on 12 July, 2021
Bench: Manoj Kumar Vyas
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 231/2021

                                    Krishnalal Son Of Shri Nandlal & Anr.
                                                                                                      ----Appellants
                                                                       Versus
                                    Anil Singh Chaudhary Son Of Shri Kartar Singh & Anr.
                                                                                                    ----Respondents

For Appellant(s) : Mr. R. K. Gaur

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

12/07/2021

Issue notice to respondent No. 1 of the appeal as well as

stay application, returnable within six weeks.

Needful be done within a week.

List after six weeks.

In the meantime, operation/execution of the impugned

judgment and decree dated 02.03.2021, shall remain stayed.

(MANOJ KUMAR VYAS),J

Pooja/40

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