Sazid S/O Shri Iqbal vs State Of Rajasthan
2021 Latest Caselaw 2750 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     10273/2021
                                    Sazid S/o Shri Iqbal, Aged About 29 Years, R/o Ward No. 41
                                    Phootla Bazar At Present Ward No. 9 Indera Nagar Tehsil And
                                    Dist. Jhunjhunu Raj.(At Present Confined In Dist. Jail Jhunjhunu)
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Dr. Shivendra Singh Rathore For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/07/2021

In view of the fact that the bail application no. 10181/2021

has been withdrawn.

Defect pointed out by the registry is waived.

List this matter in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /150

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