Manraj S/O Heeralal Bairwa vs State Of Rajasthan
2021 Latest Caselaw 2701 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10093/2021

                                    Manraj S/o Heeralal Bairwa
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Balram Vashith for Mr. Koslesh Kumar Bairwa, through VC For Complainant(s) : Mr. Amit Jindal, through VC Mr. Tarun Jain For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /20

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