Aman Valmiki S/O Sh. Ramesh vs The State Of Rajasthan
2021 Latest Caselaw 2700 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10569/2021

                                    Aman Valmiki S/o Sh. Ramesh
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rahul Sinsiwar for Mr. Sikandar Singh Sakkarwal, through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

Call the case diary.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /65

Powered by TCPDF (www.tcpdf.org)