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Shersingh @ Raju S/O Rangad @ Pappu vs The State Of Rajasthan
2021 Latest Caselaw 2651 Raj/2

Citation : 2021 Latest Caselaw 2651 Raj/2
Judgement Date : 6 July, 2021

Rajasthan High Court
Shersingh @ Raju S/O Rangad @ Pappu vs The State Of Rajasthan on 6 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                       9925/2021
                                    Shersingh @ Raju S/o Rangad @ Pappu, Aged About 24 Years,
                                    R/o Sai Nagar Colony Narnaul Road Behror, Thana Behror District
                                    Alwar. (At Present Confined In Sub Jail Behror District Alwar)
                                                                                                           ----Petitioner
                                                                            Versus
                                    The State Of Rajasthan, Through P.p.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Vikash Kumar Jakhar, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2021

This bail application is not maintainable as petitioner has

already filed another bail application no. 9924/2021.

Accordingly, this bail application is dismissed as not

maintainable.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /34

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