Citation : 2021 Latest Caselaw 2645 Raj/2
Judgement Date : 6 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 4277/2021
Ghanshyam Tanwar S/o Shri Hariram Tanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Shri Ajatshatru Meena, Advocate through V.C.
For Respondent(s) : Shri S.S. Ola PP and Shri Kapil Gupta, Advocate
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA
Judgment / Order
06/07/2021
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(DEVENDRA KACHHAWAHA),J
JSP/48
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