The State Of Rajasthan vs Jasdhari Singh
2021 Latest Caselaw 11934 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9543/2021

The State Of Rajasthan

----Petitioner Versus Jasdhari Singh

----Respondent

For Petitioner(s) : Mr. L.K. Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/07/2021

Learned counsel for the petitioner prays for and is granted

two weeks time to remove the defects.

(VIJAY BISHNOI),J

1-Arun/-

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