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Sonu @ Naresh vs State
2021 Latest Caselaw 11923 Raj

Citation : 2021 Latest Caselaw 11923 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Sonu @ Naresh vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 624/2021

Sonu @ Naresh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. V.K. Bhadu For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

List this case again on 03.08.2021 along with S.B. Criminal

Appeal Nos.598/2021 & 565/2021.

(SANJEEV PRAKASH SHARMA),J

106-1/-saurabh

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