Surbhi vs State Of Rajasthan
2021 Latest Caselaw 11922 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Bail Cancellation Application No. 57/2020

Surbhi D/o Praveen Kumar Gupta W/o Dr. Abhishek, Aged About 32 Years, R/o Adarsh Nrusing Home, Sukhadiya Nagar, Sriganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Dr. Abhishek Agarwal S/o Sh. Amarnath, R/o House No. 7 And 8 Pocket F-17, First Floor, Rohini Delhi.

----Respondents

For Petitioner(s) : Mr. Umesh Shrimali For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

29/07/2021

Learned counsel Mr. Shrimali does not press this bail

cancellation application which is dismissed as such.

(SANDEEP MEHTA),J 4-Sudhir Asopa/-

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