Shree Krishna Kumar @ Kishan ... vs State
2021 Latest Caselaw 11919 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8863/2021

Shree Krishna Kumar @ Kishan Meghwal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Mahaveer Singh For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

A copy of the challan papers be made available to the

learned Public Prosecutor.

List this case again in the next week.

(SANJEEV PRAKASH SHARMA),J

1-saurabh

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