Kailash @ Bhaga Ram vs State Of Rajasthan-State
2021 Latest Caselaw 11917 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8949/2021

1. Kailash @ Bhaga Ram S/o Shri Jagdish Ram, Aged About 25 Years, R/o Shahid Birbal Kichar Ki Dhaniya, Dabli Lohawat, Police Station Lohawat, District Jodhpur. (At Present Lodged In Central Jail, Jodhpur)

2. Deepak @ Nakhta Ram S/o Shri Koja Ram, Aged About 24 Years, R/o Vishnabas, Lohawat, District Jodhpur. (At Present Lodged In Central Jail, Jodhpur)

----Petitioners Versus State Of Rajasthan-State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kailash Chandra Bishnoi For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Taking into consideration the quantity of contraband

recovered and the case is pending for investigation, I am not

inclined to grant bail to the petitioners at this stage.

In view of above, the bail application is accordingly

dismissed.

(SANJEEV PRAKASH SHARMA),J

2-1/-saurabh

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