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Balu vs State
2021 Latest Caselaw 11916 Raj

Citation : 2021 Latest Caselaw 11916 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Balu vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9032/2021

Balu

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9707/2021 Shantilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramesh Chandra Purohit For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List these cases again on 04.08.2021.

(SANJEEV PRAKASH SHARMA),J

7-8/-saurabh

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