Kishore Kumar vs State Of Rajasthan
2021 Latest Caselaw 11915 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9151/2021

Kishore Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. Mukhtiyar khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned proxy counsel states that arguing counsel is not

available on account of personal reasons.

List this case again on 13.08.2021. Case diary be returned.

(SANJEEV PRAKASH SHARMA),J

11-1/-saurabh

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