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Gurmangat Singh vs State
2021 Latest Caselaw 11913 Raj

Citation : 2021 Latest Caselaw 11913 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Gurmangat Singh vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9208/2021

Gurmangat Singh S/o Shri Surjeet Singh, Aged About 42 Years, R/o House No. 2749 P.h. 7 Sahibjaada, Ajit Singh Nagar, Police Station Matour, District Mohali (Punjab) Presently Room No. 104 Niyat Library, School Jagatpura, Mohali, Police Station Sohana, District Mohali, (Punjab) (Presently Lodged In District Jail Chittorgarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. J.V.S. Deora For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned counsel does not press the bail application at this

stage.

In view of above, the bail application is dismissed as not

pressed, at this stage.

(SANJEEV PRAKASH SHARMA),J

14-1/-saurabh

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