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Chautha Ram vs State
2021 Latest Caselaw 11911 Raj

Citation : 2021 Latest Caselaw 11911 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Chautha Ram vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9280/2021

Chautha Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

List this case again on 05.08.2021 along with S.B. Criminal

Miscellaneous Bail Application No.6714/2021.

(SANJEEV PRAKASH SHARMA),J

87-1/-saurabh

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