Laxmi Chand vs The State Of Rajasthan
2021 Latest Caselaw 11908 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8826/2021

Laxmi Chand

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. JL Purohit, Sr. Advocate Mr. A.K Acharya For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Learned counsel Mr. Manish Vyas, AAG appearing on behalf

of all the respondents and he seeks some time to file reply to the

writ petition. Time prayed for is granted.

List on 11.08.2021.

(VIJAY BISHNOI),J

Surabhii/57-

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