Himanshi Mishra vs The Rajasthan University Of ...
2021 Latest Caselaw 11900 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9780/2021

Himanshi Mishra

----Petitioner Versus The Rajasthan University Of Health Sciences & Ors.

----Respondents

For Petitioner(s) : Mr. Manoj Bhandari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice, returnable on 16 th August, 2021 and be

given 'dasti' to learned counsel for the petitioner for

service.

(VIJAY BISHNOI),J

196-msrathore/-

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