Global Mahavidyalaya vs The State Of Rajasthan
2021 Latest Caselaw 11827 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9785/2021

Global Mahavidyalaya, Thawla, Nagaur Through Secretary Of Shri Balaji Education Society, Maulasar, Nagaur Mr. Sandeep Dewana S/o Nanda Ram Dewana, Aged About 32 Years, R/o Tarpura, Teh Didwana, Nagaur.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary Higher Education, Secretariat, Jaipur, Rajasthan.

2. The Department Of College Education, Through Its Commissioner, College Education, Rajasthan, Jaipur, Block-Iv, Dr. Radhakrishan Shiksha Sankul, Jawahar Lal Nehru Marg, Jaipur, Rajasthan.

3. The Department Of College Education, Through Its Joint Director (Pvt. Inst.) College Education, Rajasthan, Jaipur, Block-Iv, Dr. Radhakrishan Shiksha Sankul, Jawahar Lal Nehru Marg, Jaipur, Rajasthan.

4. Maharshi Dayanand Saraswati Univeristy, Ajmer, Through Its Registrar, Pushkar Bypass, Ajmer, Rajasthan.

                                                                ----Respondents


For Petitioner(s)        :     Mr. Kuldeep Mathur with Mr.
                               Himanshu Choudhary & Mr. Naresh
                               Tak
For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice. Issue notice of stay application also.

In the meantime, the respondent- University is directed to

allow the students of the petitioner - College, to appear in the

examinations who have been provided admission in access to the

(2 of 2) [CW-9785/2021]

sanctioned seats, however, the result of the said students shall not

be declared without permission of this Court.

Connect with SBCWP No. 9482/2021.

(VIJAY BISHNOI),J

Surabhii/197-

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